Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36F(3)] [Section 36F] [Entire Act]

State of Tamilnadu - Subsection

Section 36F(3)(a) in Tamil Nadu Forest Act, 1882

(a)prescribing the form and the manner in which application for sale of sandalwood tree to the Government shall be made;