Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 4 October, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.26 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
(FOR ADMISSION )
Date : 04-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Maninder Singh, Sr.Adv
Mr. A.K. Behera, Sr. Adv
Mr. V. K. Verma, AOR
For Respondent(s) Mr. K.K. Venugopal, Ld. AG
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 18.10.2021.
Learned counsel for the parties are permitted to file additional documents.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.10.05 17:27:26 IST Reason: