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Supreme Court - Daily Orders

Ajesh Luthra vs Ajay Bushan Pandey on 4 October, 2021

Bench: L. Nageswara Rao, B.R. Gavai

     ITEM NO.26                    Court 5 (Video Conferencing)              SECTION X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017

     AJESH LUTHRA                                                          Petitioner(s)

                                                     VERSUS

     AJAY BUSHAN PANDEY & ANR.                                             Respondent(s)

     (FOR ADMISSION )

     Date : 04-10-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)                   Mr. Maninder Singh, Sr.Adv
                                         Mr. A.K. Behera, Sr. Adv
                                         Mr. V. K. Verma, AOR

     For Respondent(s)                   Mr. K.K. Venugopal, Ld. AG
                                         Mr. Arvind Kumar Sharma, AOR



                            UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 18.10.2021.

Learned counsel for the parties are permitted to file additional documents.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.10.05 17:27:26 IST Reason: