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[Cites 0, Cited by 122] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(u) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(u)by words either written or spoken or by signs or by visible representation or otherwise promotes or attempts to promote feelings of enmity, hatred or ill-will against members of the Scheduled Castes or the Scheduled Tribes;