Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act] State of Telangana - Subsection Section 9A(1)(i) in Telangana Cinemas (Regulation) Act, 1955 (i)sells or allows to be sold, the tickets for admission to cinematograph exhibition at any place other than the licensed under this Act; or