Supreme Court - Daily Orders
M/S Trishul Developers vs M. Prerna Pai on 26 March, 2025
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.1725 COURT NO.9 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 453/2025 in C.A. No. 201/2024
M/S TRISHUL DEVELOPERS Petitioner(s)
VERSUS
M. PRERNA PAI & ORS. Respondent(s)
for suitor fund amount
Date : 26-03-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
[IN CHAMBER]
For Petitioner(s) : Mr. Vaibhav Joshi, AOR (not present)
For Respondent(s) : Mr. Dileep Poolakkot, Adv.
Mr. Harshad V. Hameed, AOR
UPON hearing the counsel the Court made the following
O R D E R
Amount of Rs.50,000/- lying with the Registry be deposited in a high interest bearing FDR account of a Nationalized Bank initially for a period of six months with auto renewal facility.
(NISHA KHULBEY) (MAMTA RAWAT)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NITIN TALREJA
Date: 2025.03.29
15:20:58 IST
Reason: