Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(b) in Maharashtra Factories Rules, 1963

(b)The operations of cutting or welding steel or wrought iron gas mains and services by the application of heat, subject to the following conditions:-