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[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

State of Karnataka - Subsection

Section 199(3)(d) in Karnataka Panchayat Raj Act, 1993

(d)pilgrim fee on person attending the jatras, festivals, etc., where necessary arrangements for water supply, health and sanitation are made by the Grama Panchayats;