Bombay High Court
Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 26 August, 2025
IN THE JUDICATURE OF HIGH COURT AT BOMBAY
BENCH AT AURANGABAD
982 WRIT PETITION NO. 14869 OF 2019
Idar Sampa Khalapure And Another Through Gpa Gharat Sampatrao Borade
VERSUS
Suresh Dattatraya Sheshrao Kulkarni And Another
...
Advocate for the Petitioner : Mr. Dhorde Vikram R
Advocate for Respondents No.1 and 2 : Mr. Londhe Avinash S.
...
CORAM : ARUN R. PEDNEKER, J.
Dated : August 26, 2025. PER COURT :-
1. At the request of the learned Counsel for the petitioner, list the matter on 22/09/2025.
2. It is made clear that no further request for adjournment will be entertained on the next date.
3. Interim relief, if any, shall continue until the next date.
( ARUN R. PEDNEKER, J. ) vj gawade/-.
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