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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(1)(iv) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(iv)fail to resolve the complaints of the investors or fail to give a satisfactory reply to the Board in this behalf;