Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 20] [Entire Act] Union of India - Subsection Section 20(6) in The Minimum Wages Act, 1948 (6)Every direction of the Authority under this section shall be final.
