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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(vi) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(vi)in case own progeny block is not available, bud wood / scion for pedigree establishment shall be sourced from elite mother plants from research stations of Dr. YSRHU.