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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(g) in Rajasthan Panchayati Raj Rules, 1996

(g)Ensure formation of Standing Committees within three months of election and re-constitution every year keeping in mind that any member of a Standing Committee is elected to Second Committee only when all other Members of Panchayat Samiti have been elected to at least one such Standing Committee.