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Karnataka High Court

Sri C Subashchand vs Smt Muniyamma W/O Late Guruva Reddy on 3 June, 2008

Bench: K.L.Manjunath, B.V.Nagarathna

IN THE HIGH COURT or z<AR1~:A'.rA1«_;A.. Ar 'V DATE!) 79313 mm 3"" DAY or? me arm HoN=BLs MR. JE__JS'I'IC$.....xj(v¢_L".«.1£A.NfiII3"i€.¥§.f1'§i..'§ 7339 3 _V".w,*.

was HOH'BLB Ms. Jes$1c3;B.v:§3ga3ArHuA R.F;A,HO;161:pEV2QQ73~E BETWEE2*I 2 1 SR1 c su3asacgAnn*_f '-_Ww PRopR1zTag}¢F*n/s;,3AIn_nnpmammmnAL sToRas,.uo'1Q68,_agGUHn"rnooa ¥£:s1IvI'mz-x=HPtIR_ "

BANeAL§gE*22'_ . {By sii {2H"J sgfiéavi An SR1. L L®NKE3H,ADV$L * ABSENT ) 2, AND :"

v.1 saw Mfifiiihmma W/O LATE euauva nanny '~a_.,AGED }GO YEARS , R/AT R0 46, 7TH CROSS 'g YE$HWANTHPUR, BANGALORE 22 RfiP BY HER GEA HOLDER suw NANJAMMA w/e LAEE NARAXARA nanny R/Am no 46, '""?TH MAIN, YESHwANTH?UR, CPC DT.17.10.2006 PASSED THE BANGALORE 22 ... RBSPOHDENTS THIS REA IS FILED U/$.96 R/W O 41 R 1 OF AGAINST THE JUGMEHT AND BECREE IR O.S.NO.1048/2000 ON FILE OF THE XV ADDL. CITY CIVIL AND SESS. JUDGE, Bwaawm, (ccra--3), ngcgz'3Iu§é"'*ra逧_';v.é;UtfrVV FOR E .

This appeal coming on f6vr"'-orde:r§$.&'A' tri1§ ' ' day, 1~£ANJ'£IHA'I'H, J, "£q;1.qw:;._ng;:«---.V Though the till today proqs:-mg paid by the appelxgnfi. - I«':V':{.?.':»:1%.'-1.'§.':'. 'e to the respondemaf , .,

2. is pfisteci fax:

payment: of on 6. 3. 08 one week _t.;j.ma finaily ivgranted to pay the process neectful is neat done. the appeal is V _ £<'.$3:'?i non-prosecution . Sd/-M Judge Sdfl-
Judge