Delhi High Court - Orders
Garg Construction Company vs North Delhi Municipal Corporation on 8 July, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~10, 12 to 17, 19 to 21, 23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 116/2021
GARG CONSTRUCTION COMPANY ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Shikhar Khare, Mr. Ketul
Hnsraj and Mr. Gokula Krishnan,
Advocates.
+ W.P.(C) 483/2021
MS BUILDERS ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondent
Through Mr. Ajjay Aroraa, Standing Counsel
with Mr. Kapil Dutta, Advocate.
W.P.(C) 492/2021
BARAHI CONSTRUCTION ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION and ors
..... Respondent
Through Mr. Siddhanth Nath, ASC with Mr.
Abhay Pratap Singh, Advocate
W.P.(C) 2140/2021
M/S KRISHNA CONSTRUCTION ..... Petitioner
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
Signing Date:08.07.2021 21:41:59
W.P.(C) 116/2021 & connected matters Signing Date:08.07.2021 1
19:04
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Ketul Hansraj and Mr.
Shahzeb Ahmed, Advocates.
W.P.(C) 2190/2021
M/S KALRA CONST. CO ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Ketul Hansraj and Mr.
Shahzeb Ahmed, Advocates.
W.P.(C) 2198/2021
M/S RAKESH BANSAL ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Ketul Hansraj and Mr.
Shahzeb Ahmed, Advocates.
W.P.(C) 2202/2021
M/S ANKUR GUPTA ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
Signing Date:08.07.2021 21:41:59
W.P.(C) 116/2021 & connected matters Signing Date:08.07.2021 2
19:04
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Ketul Hansraj and Mr.
Shahzeb Ahmed, Advocates.
W.P.(C) 2411/2021
M/S SHIVANSH CONSTRUCTION ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS...
...Respondent
Through Mr. Siddhanth Nath, ASC with Mr.
Abhay Pratap Singh, Advocate
W.P.(C) 2412/2021
M/S BANSAL CONSTRUCTION ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Siddhanth Nath, ASC with Mr.
Abhay Pratap Singh, Advocate
W.P.(C) 2413/2021
M/S M K TRADERS ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Siddhanth Nath, ASC with Mr.
Abhay Pratap Singh, Advocate
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
Signing Date:08.07.2021 21:41:59
W.P.(C) 116/2021 & connected matters Signing Date:08.07.2021 3
19:04
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
W.P.(C) 2704/2021
M/S GUPTA RADHEY SHYAM ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Amartya Singh and Siddhant
Puri, Advocates.
W.P.(C) 2705/2021
M/S S.V CONSTRUCTION CO. ..... Petitioner
Through Mr. Manish Kumar Srivastava,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION & ORS.
..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
with Mr. Amartya Singh and Siddhant
Puri, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 08.07.2021
1. The hearing was conducted through video conferencing.
2. Learned counsel for the respondents submits that there are certain issues with regard to the claims of the petitioner and accordingly prays for time to file an affidavit.
Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:08.07.2021 21:41:59 W.P.(C) 116/2021 & connected matters Signing Date:08.07.2021 4 19:04 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
3. Let the same be filed within two weeks.
4. List on 05.08.2021.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JULY 8, 2021 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:08.07.2021 21:41:59 W.P.(C) 116/2021 & connected matters Signing Date:08.07.2021 5 19:04 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.