Punjab-Haryana High Court
Lakhwinder Singh Sarpanch vs Renu Phulia Dc Ambala on 19 January, 2024
Neutral Citation No:=2024:PHHC:007522 108 RA-CR-166-2023 in COCP-1642-2023 in CWP-6840-2023 Lakhwinder Singh Sarpanch vs Dr. Renu Phulia, Divisional Commissioner Ambala Division, Ambala Cantt.
and others Present: Mr. S M Sharma, Advocate for the applicant/petitioner
-.-
Prayer in this application, filed under Order 47 Rule 1 (C) of the Code of Civil Procedure, is for review of order dated 27.09.2023, passed by this Court in COCP 1642-2023.
No order to review the aforesaid order is made out.
Dismissed.
(Rajbir Sehrawat) Judge January 19, 2024 mohan bimbra Neutral Citation No:=2024:PHHC:007522 1 of 1 ::: Downloaded on - 20-01-2024 06:29:16 :::