Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 10 in The Himachal Pradesh Debt Reduction Act, 1976

10. Attachment of agricultural produce restricted.

- Notwithstanding anything in the Code of Civil Procedure, 1908 not more than one fourth of the agricultural produce of a judgment debtor shall be liable to attachment in execution of a decree to which this Act applies.