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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Himachal Pradesh - Subsection

Section 70(2)(e) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(e)the emission standards as per the statute and rules framed thereunder and as notified vide Government notification dated 29.5.2014; and