Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Himachal Pradesh - Subsection Section 8A(1) in The Himachal Pradesh Utilisation of Surplus Area Scheme, 1974 (1)No land containing more than 40 trees of valuable species per acre shall be granted under this scheme.]
