Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36A in The Indian Post Office Rules, 1933 36A. Brains of rabid animals may be transmitted by post to authorized laboratories when sent by persons holding veterinary or medical qualifications and on the conditions prescribed in rule 36 above.
