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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(d) in The Punjab Factory Rules, 1952

(d)In lieu of the dressings required under items (i) and (ii) of clauses (a), (b) and (c) there may be substituted adhesive wound dressings approved by the Chief Inspector and other equipment or medicines that may be considered essential and recommended by him from time to time.