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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(k) in The Maharashtra Universities Act, 1994

(k)one teacher from the university department or university institutions with ten years post-graduate teaching experience, who is not a Head or Director of university department or university institution, elected by the Senate from amongst the teachers, who are members of the Senate: