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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1)(vi) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(vi)Not more than two experts, preferably not in the service of the University, to be co-opted by the Council for specific purposes, if necessary.