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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Bihar - Subsection

Section 237(1)(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)no building worker employed in building or other construction work shall be required or allowed to work continuously for more than fifteen hours a day inclusive of intervals of rest or sixty hours in week: