[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 5 in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981
5. Period of licence and fee chargeable.
- Every licence granted under this Order shall be valid up to March 31, next following the date on which it is issued and may be renewed for one, two or three years at a time on payment of the fee mentioned below:| (a) For grant of a new licence | ... | Rs. 25 per annum or part thereof |
| (b) For renewal of licence | ... | Rs. 10 per annum or part thereof |
| (c) For issue of duplicate licence | ... | Rs. 20. |