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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(d) in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

(d)to seize all things found therein which are intended to be used or reasonably suspected to have been used in connection with such prize scheme.