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Supreme Court - Daily Orders

Raja @ Rajinder vs State Of Haryana on 20 May, 2014

tITEM NO.105                    COURT NO.5            SECTION IIA


               S U P R E M E    C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS
                        CRIMINAL APPEAL NO(s). 486 OF 2010


RAJA @ RAJINDER                                       Appellant (s)

                    VERSUS

STATE OF HARYANA                                      Respondent(s)

(With office report)

Date: 20/05/2014     This Appeal was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE DIPAK MISRA
          HON’BLE MR. JUSTICE N.V. RAMANA
                 (VACATION BENCH)

For Appellant(s)         Mr. M.M. Kashyap,Adv.


For Respondent(s)        Mr.Vikas Sharma, Adv.
                         Mr. Kamal Mohan Gupta, AOR (Not Present)


            UPON hearing counsel the Court made the following
                                O R D E R

Arguments heard.

Judgment reserved.

(Satish K.Yadav) (Renuka Sadana) Court Master Court Master