Supreme Court - Daily Orders
Raja @ Rajinder vs State Of Haryana on 20 May, 2014
tITEM NO.105 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 486 OF 2010
RAJA @ RAJINDER Appellant (s)
VERSUS
STATE OF HARYANA Respondent(s)
(With office report)
Date: 20/05/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE N.V. RAMANA
(VACATION BENCH)
For Appellant(s) Mr. M.M. Kashyap,Adv.
For Respondent(s) Mr.Vikas Sharma, Adv.
Mr. Kamal Mohan Gupta, AOR (Not Present)
UPON hearing counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(Satish K.Yadav) (Renuka Sadana) Court Master Court Master