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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(2) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(2)Having regard to the situation or the requirement of a State road or the condition of the local area through which a State road passes, it shall be lawful for the State Government:
(a)to fix a uniform width or with different in reach wise between boundary line and building line or between building line and control line.