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Supreme Court - Daily Orders

Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 12 September, 2014

Bench: J. Chelameswar, A.K. Sikri

     ITEM NO.36                         COURT NO.9                   SECTION X

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)            No(s).   14/2014

     AIR CORP.SC/ST EMP.ASSN.MUMBAI                                   Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                       Respondent(s)

     (with appln. (s) for permission to file additional documents and
     stay and office report)

     Date : 12/09/2014 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE J. CHELAMESWAR
                            HON'BLE MR. JUSTICE A.K. SIKRI

     For Petitioner(s)                 Mr.   J.P. Cama,Sr.Adv.
                                       Mr.   Chirag M. Shroff,Adv.
                                       Mr.   Abhishek Singh,Adv.
                                       Ms.   Priyanka Rai,Adv.


     For Respondent(s)                 Mr.   Gopal Jain,Sr.Adv.
                                       Mr.   Lalit Bhasin,Adv.
                                       Ms.   Nina Gupta,Adv.
                                       Ms.   Ratna Dhingra,Adv.
                                       Mr.   Parvez A. Khan,Adv.
                                       Mr.   Mudit Sharma,Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List after two weeks.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.09.12 17:21:28 IST Reason: