Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 12 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.36 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for permission to file additional documents and
stay and office report)
Date : 12/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. J.P. Cama,Sr.Adv.
Mr. Chirag M. Shroff,Adv.
Mr. Abhishek Singh,Adv.
Ms. Priyanka Rai,Adv.
For Respondent(s) Mr. Gopal Jain,Sr.Adv.
Mr. Lalit Bhasin,Adv.
Ms. Nina Gupta,Adv.
Ms. Ratna Dhingra,Adv.
Mr. Parvez A. Khan,Adv.
Mr. Mudit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.09.12 17:21:28 IST Reason: