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[Cites 0, Cited by 0] [Section 42(10)] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(10)(vi) in The Orissa Agricultural Produce Markets Rules, 1958

(vi)Save as otherwise provided, the provisions of the Orissa Public Works Department Code relating to tenders and execution of works shall mutatis mutandis be followed.]