Kerala High Court
Mohammed Haneefa vs Edavilangu Service Co-Operative Bank ... on 21 June, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
WP(C) No.22060/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Friday, the 21st day of June 2024 / 31st Jyaishta, 1946
WP(C) NO. 22060 OF 2024(F)
PETITIONER:
MOHAMMED HANEEFA, AGED 69 YEARS, S/O. MUHAMMED ALI, KADAMBOTT
HOUSE, LOKAMALESWARAM, P.O.KODUNGALLUR, THRISSUR DISTRICT, PIN -
680664
RESPONDENTS:
1. EDAVILANGU SERVICE CO-OPERATIVE BANK LTD NO:3468,HEAD OFFICE,
P.O.EDAVIANGU,THRISSUR DISTRICT.REPRESENTED BY IT'S SECRETARY, PIN -
680671
2. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES THE OFFICE OF THE
JOINT REGISTRAR OF CO-OPERATIVESOCIETIES, CIVIL
STATION,AYYANTHOLE,THRISSUR DISTRICT, PIN - 680003
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
KODUNGALLUR,THE OFFICE OF THE ASSISTANTREGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),KODUNGALLUR, THRISSUR DIST., PIN - 680664
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to Exhibit P1 pending
disposal of this Writ Petition in the interest of justice.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.K.S.RAJESH & M.SHAJU PURUSHOTHAMAN Advocates for the petitioner and of
GOVERNMENT PLEADER for respondents 2 & 3, the court passed the following:
WP(C) No.22060/2024 2/3
DEVAN RAMACHANDRAN, J.
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W.P.(C)No.22060/2024
==========================
Dated this the 21st day of June, 2024
ORDER
The petitioner will take out notice to the 1 st respondent by email. The learned Government Pleader appears for respondents 2 and 3.
List on 05.07.2024, until which time, all coercive recovery action against the petitioner pursuant to Ext.P1 will stand deferred.
Sd/-
DEVAN RAMACHANDRAN, JUDGE ACR 21-06-2024 /True Copy/ Assistant Registrar WP(C) No.22060/2024 3/3 APPENDIX OF WP(C) 22060/2024 Exhibit P1 A TRUE COPY OF THE DEMAND NOTICE DATED 30.4.24 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER 21-06-2024 /True Copy/ Assistant Registrar