Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(xix) in Bihar Targeted Public Distribution System (Control) Order, 2016 (xix)The licensee shall provide necessary cooperation in inspection and supervision system based on information technology system developed by the Department.
