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State of Madhya Pradesh - Section

Section 14C in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

14C. Delegation of powers of the Board.

- The Board may, by special resolution, delegate any of the powers exercisable by it under this Act and the Rules made thereunder subject to such conditions, as may be specified in the resolution, to the Chairman or the Welfare Commissioner.]