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Calcutta High Court

Re: Debikay Telecom Pvt. Ltd vs Re: Cmc Manufacturing Co. Pvt. Ltd on 30 November, 2016

Author: Soumen Sen

Bench: Soumen Sen

O-235

                         ORDER SHEET
                         CP 461 of 2014
                IN THE HIGH COURT AT CALCUTTA
                       Original Jurisdiction



                RE: DEBIKAY TELECOM PVT. LTD.

                                AND

             RE: CMC MANUFACTURING CO. PVT. LTD.


  BEFORE:

  The Hon'ble JUSTICE SOUMEN SEN

Date : 30th November, 2016.

Mr.S.Rudra, Adv.

The Court: The matter is released on my personal ground.

(SOUMEN SEN, J.) dg2