Calcutta High Court
Re: Debikay Telecom Pvt. Ltd vs Re: Cmc Manufacturing Co. Pvt. Ltd on 30 November, 2016
Author: Soumen Sen
Bench: Soumen Sen
O-235
ORDER SHEET
CP 461 of 2014
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
RE: DEBIKAY TELECOM PVT. LTD.
AND
RE: CMC MANUFACTURING CO. PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 30th November, 2016.
Mr.S.Rudra, Adv.
The Court: The matter is released on my personal ground.
(SOUMEN SEN, J.) dg2