Supreme Court - Daily Orders
Anil Bhatia vs State on 4 July, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.65 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 3308/2016
(Arising out of impugned final judgment and order dated 29/03/2016
in BA No. 2591/2015 passed by the High Court of Delhi at New Delhi)
ANIL BHATIA Petitioner(s)
VERSUS
STATE Respondent(s)
(With appln(s) for impleadment, interim relief and office report)
Date : 04/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Pradeep Kr. Kaushik, Adv.
Mr. Mukesh Kumar Sharma, Adv.
For Respondent(s)
Mr. Atul Kumar, Adv.
Mr. Abhimanyu Sharma, Adv.
Mr. R. K. Rathore, Adv.
Mr. Harish K., Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 11th July, 2016, as prayed for.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.07.06
10:40:44 IST
Reason: