Rajasthan High Court - Jaipur
Kavita Tak D/O Kailash Chand Tak vs Rajasthan High Court on 21 December, 2018
Author: Chief Justice
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
(1) D.B. Civil Writs No. 27826/2018
1. Sachin Kumar Sharma S/o Ramesh Chandra Sharma,
Aged About 38 Years, B/c Brahmin, R/o 91, Shiv Colony,
Hari Marg, Tonk Road, Jaipur (Raj.).
2. Dinesh Sharma S/o Bhanwar Lal Sharma, Aged About 35
Years, B/c Brahmin, R/o C-61, Jp Colony, Tonk Phatak,
Jaipur.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Personnel (Dop), Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan High Court, Jodhpur Through Its Registrar
General.
3. The Registrar (Examination), Rajasthan High Court,
Jodhpur
----Respondents
(2) D.B. Civil Writs No. 27827/2018
1. Arun Kumar S/o Shri Ram Babu, Aged About 42 Years, By Caste Sain, R/o Vilu Peer Nagar, Post Gamari, Tehsil And District Bharatpur Rajasthan.
2. Jeet Singh Meena S/o Foja Singh, Aged About 42 Years, Village Band Ka Nagla, Post Madhoni, Tehsil And District Bharatpur
3. Smt. Renu W/o Shri Rajiv Jalap, Aged About 40 Years, By Caste Prajapati R/o Ward No.8, Sarnam Bass, Sadulshahar, Rajasthan
4. Vinod Kumar S/o Shri Jawahar Mal, Aged About 41 Years, By Caste Jain R/o Ward No.21 Suratgarh District Sriganganagar
5. Jagmohan Mitruka S/o Shri Gopi Ram Mitruka, Aged About 41 Years, By Caste Agarwal, R/o Gudmanadi Ward No. 18 Hanumangarh Town District Hanumangarh
----Petitioners (2 of 9) [CW-27826/2018] Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General
2. Registrar (Examination), Rajasthan High Court, Jodhpur
----Respondents (3) D.B. Civil Writs No. 27842/2018 Rajesh Kumawat S/o Sh. Sitaram Kumawat, Aged About 42 Years, By Caste Kumawat, R/o B-91, Vinobha Bhave Nagar, Vaishali Nagar, Jaipur, Rajasthan.
----Petitioner Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur
----Respondents (4) D.B. Civil Writs No. 27843/2018
1. Guru Prasad Singh Shekhawat S/o Shri Mahendra Singh Shekhawat, Aged About 38 Years, By Caste Rajput, Resident Of Mahansar House, 3-B Uma Path, Ramnagar, Sodala, Jaipur Rajasthan
2. Jitendra Singh Shekhawat S/o Shri Bal Singh, Aged About 35 Years, By Caste Rajput, Resident Of Village And Post Bawdi, Tehsil Khandela, District Sikar, Rajasthan
----Petitioners Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur
----Respondents (5) D.B. Civil Writs No. 27845/2018 Jorawar Singh Shekhawat S/o Shri Mool Singh Shekhawat, Aged About 38 Years, By Caste Rajput, Resident Of Village Gathwari, Tehsil Jamuwaramgarh, District Jaipur, Rajasthan.
----Petitioner
(3 of 9) [CW-27826/2018]
Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (6) D.B. Civil Writs No. 27846/2018
1. Pushpendra Sharma S/o Amar Chand Sharma, Aged About 37 Years, By Caste Brahmin, Resident Of Ram- Sukh Vatika, 168, Vishvesariya Nagar Extension, Gopalpura Bye-Pass, Jaipur,rajasthan
2. Dinesh Sharma S/o Naval Kishor Sharma, Aged About 36 Years, By Caste Brahmin, Resident Of 112, Patel Nagar, Kalyanpura, Mansarovar, Jaipur, Rajasthan
3. Anjani Kumar Sharma S/o Shri Vishambhar Dayal, Aged About 38 Years, By Caste Brahmin, Resident Of Village And Post Kanawar, Tehsil Bayana, District Bharatpur, Rajasthan
----Petitioners Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (7) D.B. Civil Writs No. 27847/2018 Rakesh Yadav S/o Sh. Ramwaroop Yadav, Aged About 40 Years, By Caste Aheer (Yadav) R/o Plot No. 321 R-K Puram, Sitapura, Jaipur, Rajasthan.
----Petitioner Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents
(4 of 9) [CW-27826/2018]
(8) D.B. Civil Writs No. 27870/2018 Sunil Kumar Singhal S/o Shri Babu Lal Singhal, Aged About 38 Years, Resident Of Ward No.6, Icici Bank Ke Samne, Hindaun, District Karauli (Rajasthan).
----Petitioner Versus
1. The Rajasthan High Court, Jodhpur Through The Registrar General, High Court Building, Jodhpur, (Rajasthan).
2. Registrar (Examination), Rajasthan High Court, High Court Building, Jodhpur, (Rajasthan).
----Respondents (9) D.B. Civil Writs No. 27899/2018
1. Nitesh Kumar Sharma S/o Shri Gauri Shankar Sharma, Aged About 36 Years, By Caste Bramhin, Category General, Resident Of Village Jhareda, Tehsil Hindaun City, District Karauli (Raj.)
2. Jitendra Kumbaj S/o Shri Suresh Kumbaj, Aged About 37 Years, By Caste Bramhin Category General, Resident Of P. No. 15, Deepak Colony Barkat Nagar, Tonk Phatak, Jaipur (Raj.)
3. Deepak Gupta S/o Ram Chandra Gupta, Aged About 38 Years, By Caste Mahajan, Category General, Resident Of Main Market, Sojat City, District Pali (Raj.)
----Petitioners Versus
1. The State Of Rajasthan, Through Its Chief Secretary, Govt. Secretariat, Janpath, Jaipur (Raj.)
2. The Registrar General, High Court Of Judicature For Rajasthan, At Jodhpur, (Raj.)
3. The Registrar Examination, High Court Of Judicature For Rajasthan, At Jodhpur (Raj.)
4. The Chairman, Rajasthan Public Service Commission, (Rpsc), Ajmer. (Raj.)
5. The Secretary, Department Of Personnel, Government (5 of 9) [CW-27826/2018] Of Rajasthan, Govt. Secretariat, Janpath, Jaipur (Raj.)
----Respondents (10) D.B. Civil Writs No. 27900/2018 Anil Kumar Sharma S/o Shri Ghanshyam Sharma, Aged About 40 Years, Resident Of P.no. 175, Deraur Nagar South Near Keshav Vidhya Peeth Jamdoli Agra Road,jaipur (Raj.)
----Petitioner Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General
2. Registrar (Examination), Rajasthan High Court Jodhpur
----Respondents (11) D.B. Civil Writs No. 27901/2018 Mohan Murari Sharma Son Of Shri Madan Lal Sharma, Aged About 35 Years, By Caste Brahmin, Resident Of Plot No. 23, Gayatri Nagar, Ajmer Road, Sodala, Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan Through Principal Secretary, Department Of Law, Govt. Secretariat, Jaipur (Raj.)
2. The Registrar (Exam), Rajasthan High Court, Jodhpur (Raj.)
----Respondents (12) D.B. Civil Writs No. 27902/2018 Dr. Parmindra Dadhich S/o Shri Babulal Dadhich (Pujari), Aged About 35 Years, By Caste Brahman (Pujari), R/o 208, Balaji Tower Ii, Near Soni Manipal Hospital, Vidhadhar Nagar, District Jaipur.
----Petitioner Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
(6 of 9) [CW-27826/2018]
----Respondents
(13) D.B. Civil Writs No. 27910/2018
1. Raju Madhukar S/o Devi Lal, Aged About 43 Years, B/c Bairwa, R/o Ward No. 5, Near Shiv Mandir, Kuti Bandikui, District Dausa, (Raj.)
2. Kamlesh Sharma S/o Lalu Prasad Sharma, Aged About 36 Years, B/c Brahmin, R/o Geeta Sadan, Behind Pg College Dausa Khurd, District Dausa (Raj.)
----Petitioners Versus
1. The State Of Rajasthan, Through Secretary, Department Of Personnel (Dop), Government Of Rajasthan, Secretariat, Jaipur.
2. The Rajasthan High Court, Jodhpur Through Its Registrar General.
3. The Registrar (Examination), Rajasthan High Court, Jodhpur.
----Respondents (14) D.B. Civil Writs No. 27912/2018 Suraj Sanadhya S/o Dinesh Chander Sanadhya, Aged About 37 Years, Resident Of Meja (Mandal) Teh. Mandal, Dist. Bhilwara (Raj.) Pin 311403.
----Petitioner Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court, Jodhpur.
----Respondents (15) D.B. Civil Writs No. 27913/2018 Sourabh Sharma Son Of Shri Shyam Sunder Sharma, Aged About 41 Years, Resident Of B-151, Janakpuri-Ii, Imliwala Phatak, Jaipur, Rajasthan.
----Petitioner
Versus
(7 of 9) [CW-27826/2018]
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (16) D.B. Civil Writs No. 27915/2018 Trilok Chand Son Of Shri Prabhati Lal, Aged About 40 Years, Resident Of Plot No. B-186, Mahesh Nagar, Near 80 Feet Road, Tonk Phatak, Jaipur (Raj.)
----Petitioner Versus
1. Rajasthan High Court Jodhpur, Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (17) D.B. Civil Writs No. 27917/2018 Kavita Tak D/o Kailash Chand Tak, Aged About 42 Years, Resident Of 6/100, S.p. Apartment, Nannu Marg, Devi Nagar, Jaipur Pin 302019
----Petitioner Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (18) D.B. Civil Writs No. 27919/2018
1. Manorma Sharma W/o Shri Praveen Sharma D/o Shri Purusottam Upadhyay, Aged About 43 Years, By Cast Brahman, Resident Of P.no. 17-18, Choudhary Charan Singh Colony, Tonk Road, Jaipur-302029. (Raj.)
2. Mamta Agarwal W/o Shri Mahesh Kumar Goyal, D/o Shri Jagdish Prasad Agarwal, Aged About 42 Years, By Caste Mahajan, Resident Of Rajasthan Boot House, Near Sbi Bank, N-12 Kamla Main Market, Neem Ka Thana, Sikar
-332713, Presently Residing At Plot No 1207, Barkat Nagar, Kishan Marg, Tonk Phatak, Jaipur-302015 (Raj.) (8 of 9) [CW-27826/2018]
----Petitioners Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court Jodhpur.
----Respondents (19) D.B. Civil Writs No. 27926/2018 Neeraj Sharma Son Of Shri Suresh Chand Katara, Aged About 38 Years, By Caste Brahman, Resident Of Near Udaibhan Press, Kayasth Pada, Dholpur (Raj.)
----Petitioner Versus
1. Rajasthan High Court, Jodhpur Through Its Registrar General.
2. Registrar (Examination), Rajasthan High Court, Jodhpur.
----Respondents For Petitioner(s) : Mr. Kailash Choudhary, Mr. Girraj P. Sharma Mr. Anjani Kumar Sharma Mr. Mamraj Jat, Mr. Manoj Kumar Avasthi Mr. M.I. Abbasi Mr. Ghanshyam Sharma Mr. Parmender Dadhich Mr. Rishi Kumar Sharma Mr. Laxmikant Malpura Mr. Mohan Lal Goyal Mr. Arvind Sharma & Mr. Anil Jain For Respondent(s) :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 21/12/2018 (9 of 9) [CW-27826/2018]
1. Notwithstanding the fact that recruitment of Judicial Officers to Subordinate Courts is governed by Chapter-VI of the Constitution of India and recruitment to service under the Union and States is as per Part-XVI Chapter-I and thus, no parity can be claimed with respect to the Service Rules pertaining to recruitment under the State in respect of recruitment to Judicial Officers in Subordinate Courts, but since the High Court is actively pursuing the matter of enhancing the upper age limit to 40 years as eligibility to take the Rajasthan Judicial Service Examination, Counsel for the petitioners seek leave to withdraw the writ petitions but with right reserved to re-approach the Court should the recommendations of the High Court be not accepted by the Government.
2. The writ petitions are dismissed as not pressed.
(SANJEEV PRAKASH SHARMA)J (PRADEEP NANDRAJOG),CJ KKC/s-24,25,38 to 43, 46 to 56 Powered by TCPDF (www.tcpdf.org)