Rajasthan High Court - Jaipur
Khem Raj Meena vs The Secretary Department Of Ed on 13 February, 2017
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Civil Writ Petition No. 4953 / 2008
Khem Raj Meena S/o Shri Ramjeet Meena, by caste Meena, aged
about 23 years, R/O Village Dabada, Tehasil Sapotara, District
Karauli.
----Petitioner
Versus
1. The Secretary, Department Of Education (Elementary),
Government of Rajasthan, Secretariat, Jaipur.
2. Rajasthan Public Service Commission, through its Secretary,
Ajmer.
----Respondents
_____________________________________________________ For Petitioner(s) : Mr. Ganesh Meena For Respondent(s) : None present _____________________________________________________ HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 13/02/2017 Learned counsel for the petitioner seeks directions to withdraw the writ petition.
The writ petition is accordingly dismissed as withdrawn.
(DR. PUSHPENDRA SINGH BHATI)J. Manjula/49