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Rajasthan High Court - Jaipur

Khem Raj Meena vs The Secretary Department Of Ed on 13 February, 2017

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
              S.B.Civil Writ Petition No. 4953 / 2008
Khem Raj Meena S/o Shri Ramjeet Meena, by caste Meena, aged
about 23 years, R/O Village Dabada, Tehasil Sapotara, District
Karauli.

                                                        ----Petitioner
                                Versus
1.   The Secretary, Department Of Education (Elementary),
     Government of Rajasthan, Secretariat, Jaipur.

2.   Rajasthan Public Service Commission, through its Secretary,
     Ajmer.

                                                    ----Respondents

_____________________________________________________ For Petitioner(s) : Mr. Ganesh Meena For Respondent(s) : None present _____________________________________________________ HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 13/02/2017 Learned counsel for the petitioner seeks directions to withdraw the writ petition.

The writ petition is accordingly dismissed as withdrawn.

(DR. PUSHPENDRA SINGH BHATI)J. Manjula/49