Supreme Court - Daily Orders
Sanjay Kumar vs Union Of India And Ors. Ministry Of ... on 7 January, 2016
ITEM NO.53 REGISTRAR COURT. 2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Transfer Petition(s)(Civil) No(s). 377/2015
SANJAY KUMAR AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for stay and office report)
Date : 07/01/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. C.B.N. Babu,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Mr. Arun Kumar Singh,Adv.
Mr. B. V. Balaram Das,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that Respondent No.1 has already filed the counter affidavit. Other respondents have failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.01.07 16:27:05 SCT Reason: