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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(m) in Rajasthan Police Subordinate Service Rules, 1989

(m)"Range" means and includes Police Ranges of the State including Rajasthan Armed Constabulary Range and such Units as are declared equivalent to a Police Range by the Director General-cum-Inspector General of Police for the purposes of these rules;