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State of Punjab - Section

Section 6 in The Nazool Lands (Transfer) Rules, 1956

6. Reversion in the event of dissolution.

- If at any time, before the payment of the last instalment of price a co-operative society to which Nazool land has been transferred is dissolved, the Nazool land shall revert to the State Government on payment by the State Government of the amount already realised by it towards the price.