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[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(9)(C) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

(C)For Non-Resident Indian seats. - No candidate shall be admitted to the Professional Post-graduate Medical Educational Courses unless he fulfills the eligibility criteria including the qualifying in NEET-PG as may be notified from time to time.