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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(9)(a) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(a)both the junior and the senior Government servants belong to the same cadre and the posts in which they have been promoted are identical in the same cadre ;