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State Consumer Disputes Redressal Commission

Ranjan Kumar Panigrahi vs Srei Equipments Finance Ltd. on 20 February, 2023

Cause Title/Judgement-Entry IN THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION ODISHA, CUTTACK   Complaint Case No. CC/23/2020 ( Date of Filing : 01 Jun 2020 )   1. Ranjan Kumar panigrahi S/o- Giridhari Panigrahi, Machhalo, Sainkul, Ramchandrapur, Dist- Keonjhar. ...........Complainant(s) Versus 1. SREI Equipments Finance Ltd. Plot No. Y-10, Block EP sector-V, Salt Lake, Kolkata. 2. SREI Equipement Finance Pvt. Ltd., Regd. Office at- Viswakarma, 86C, Topsia Road, Kolkata. 3. SREI Equipement Finance Pvt. Ltd., HIG-1, 2nd & 3rd Floor, BDA Housing Colony. ............Opp.Party(s)   BEFORE:     HON'BLE MR. JUSTICE Dr. D.P. Choudhury PRESIDENT   HON'BLE MR. Pramode Kumar Prusty. MEMBER   HON'BLE MS. Sudhiralaxmi Pattnaik MEMBER   PRESENT: Mr. B.M.Sarangi , Advocate for the Complainant 1   Mr.A.K.Samal, Advocate for the Opp. Party 1 Dated : 20 Feb 2023 Final Order / Judgement         None appears on behalf of complainant.

        Learned counsel on behalf of O.P is present.

        This is a matter of 2020.

        Evidence on affidavit has not been filed .It is presumed that the appellant is not interested to proceed with the complaint.

        Therefore, the complaint is dismissed for non prosecution.     [HON'BLE MR. JUSTICE Dr. D.P. Choudhury] PRESIDENT     [HON'BLE MR. Pramode Kumar Prusty.] MEMBER     [HON'BLE MS. Sudhiralaxmi Pattnaik] MEMBER