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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(e) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(e)ICAO when the aircraft involved is of a maximum mass of over 2,250 kg or is a turbojet powered aeroplane.