Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 17 in The Rajasthan Gram Dan Act, 1971

17. Officers and servants of Gram Sabha.

- A Gram Sabha may appoint-
(a)a Secretary who shall exercise such powers and perform such duties as may be prescribed by regulations or as may be delegated to him by the President;
(b)such other officers and servants as may be necessary for the efficient performance of its functions.