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[Cites 0, Cited by 0] [Section 48] [Entire Act]

NCT Delhi - Subsection

Section 48(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)A specific term should be fixed which should be as short as possible, within which the loan should be fully repaid with interest due. The term may in very special cases extend to thirty years.