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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Bengal Presidency - Subsection

Section 49(2) in The Calcutta Hackney-Carriage Act, 1919

(2)When any carriage is hired by time, the driver thereof shall drive the same at a rate not less than six miles an hour in the case of first and second class carriages, and five miles an hour in the case of any other class of carriage.