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Bombay High Court

Antrix Diamond Exports Pvt. Ltd vs Diamtrade Corporation on 27 January, 2022

Author: A. K. Menon

Bench: A. K. Menon

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                                 [ COMMERCIAL DIVISION ]

                                              COMMERCIAL SUIT NO.1117 OF 2018

                      Antrix Diamond Exports Pvt. Ltd.                              .. Plaintiff
                                  Vs.
                      Diamtrade Corporation                                         .. Defendant


                      Mr. Yash Jain, i/by Rajani Associates, for the Plaintiff.
                      None for the Defendant.


                                                                 CORAM : A. K. MENON, J.

DATE : 27TH JANUARY, 2022. [ THROUGH VIDEO CONFERENCE ] P.C. :

1. Mr. Jain states that the plaintiff has been ordered to be wound-up and that he undertakes to inform Official Liquidator of the same during the course of the day tomorrow i.e. 28th January 2022.
2. The Official Liquidator is directed to inform the court whether he intends to proceed with the suit on the next date.
3. List the Suit on 3rd February 2022.

(A.K. MENON, J.) Digitally signed by 1/1 SNEHA 19-COMS-1117-2018.doc SNEHA ABHAY DIXIT ABHAY Date:

DIXIT Dixit 2022.01.27 16:51:01 +0530