Himachal Pradesh High Court
Khem Chand vs . Satya Devi & Others on 19 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Khem Chand vs. Satya Devi & others .
Cr.MMO No.315 of 2020 19.04.2022 Present: Mr. Prantap Sharma, Advocate, vice Mr.Subhash Sharma, Advocate, for the petitioner.
Mr.Vir Bahadur Verma, Advocate, for respondents No.1 and 2.
Mr.Kuldeep Chand, Deputy Advocate General, for respondent No.3.
Reply on behalf of respondents No.1 and 2 stands filed. No reply is intended to be filed on behalf of respondent No.3.
Rejoinder, as prayed, be filed within three weeks.
List after three weeks.
(Vivek Singh Thakur) Judge April 19, 2022 (Purohit) ::: Downloaded on - 19/04/2022 20:10:07 :::CIS