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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)Subject to the provisions of sub-sections (2) and (3), the Tamil Nadu District Municipalities Act, 1920, (Tamil Nadu Act V of 1920) shall, with effect from the date of commencement of this Act, cease to apply to the City.