Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 34] [Entire Act] Union of India - Subsection Section 34(1) in The Registration Act, 1908 (1)Subject to the provisions contained in this Part and in sections 41, 43, 45, 69, 75,